Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(8) in The Oil Mines Regulations, 2017

(8)The manager of a mine shall modify from time to time the plan and procedure of operating practice as the situation warrants in operating conditions through the management of change document, which shall be serially numbered and maintained at the mine with copies at the locations.