Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The M.P. Farmers' Organisation Election Rules, 1999

(2)The elections of Members of the Managing Committee and President Chairperson of the Farmers' Organisation shall be conducted under the superintendence, direction, control of District Election Authority.