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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(a) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(a)The tangible Heritage consists which includes,-
(i)Natural heritage which includes the features consisting of physical and geological formations or groups of such formations which are of outstanding universal value;
(ii)Natural site/areas of outstanding universal value from the point of view of history, art, or natural beauty, precisely delineated from natural areas.