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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(ix) in The Burdwan University Act, 1981.

(ix)to hold and conduct, subject to general supervision by the Executive Council, University examinations leading to Post-Graduate degrees diplomas and certificates and to approve and publish results thereof in accordance with the regulations made in this behalf;