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State of Uttar Pradesh - Section

Section 9 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

9. Age.

- The age of candidates for selection as Trainee Engineer shall, on the 1st day of January of the year in which the selection is made, be not less than 21 years and more than 28 years :Provided that-
(i)the maximum age limit shall, in the case of retrenched employees of the State Government, be greater by three years and in the case of the employees of the Board and candidates belonging to Scheduled Castes/Scheduled Tribes by five years;
(ii)if a candidate would have been entitled in respect of his age and other qualifications under these regulations to appear for the selection in any year in which no such selection was held, he shall be deemed to be entitled in respect of his age to appear at the next following selection;
(iii)no candidate shall be permitted to avail of more than four chances at a selection; and
(iv)the Chairman may relax the age-limit in favour of any candidate or class of candidates if he considers it to be necessary in the interest of fair dealing or in the public interest, but, where this is considered necessary, a provision must be inserted to this effect in the advertisement.