Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(8) in The Orissa Veterinary Council Rules, 1997 (8)On registration of an additional qualifications under Sub-rule (7) the Registrar shall grant a certificate to that effect in Form XIV.
