Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(4) in The Orissa Grama Panchayats Election Rules, 1965 (4)The Electoral Registration Officer shall, after considering the objections or claims, prepare the final electoral roll of the ward in a register in Form No. 1.
