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[Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(8)(d) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

(d)the absence of the worker due to temporary disablement caused by an accident arising out of and in the course of his employment,