Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 11 October, 2022
Bench: Sandeep Mehta, Kuldeep Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Commt, Nlu, Jodh
----Petitioner
Versus
State And Anr.
----Respondent
For Petitioner(s) : Mr. Rajvendra Saraswat
For Respondent(s) : Mr. Pankaj Sharma, AAG
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE KULDEEP MATHUR Order 11/10/2022 Learned AAG Shri Sharma submits that he has presented the response/progress report in response to the order dated 04.08.2022.
The Registry is directed to tag the same with record and re- notify the matter on 24.11.2022. (KULDEEP MATHUR),J (SANDEEP MEHTA),J 11-skm/-
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