Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(c) in Chhattisgarh State Legal Services Authority Regulations, 2003 (c)"Chairman" means the Chairman of the High Court Legal Services Committee, or as the case may be. the Chairman of the District Authority.
