Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(6)] [Section 41] [Entire Act] Union of India - Subsection Section 41(6)(v) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 (v)The scheme of voluntary retirement under in regulation will not apply to those who retire voluntarily under the provisions of Regulation 26.