Supreme Court - Daily Orders
Container Corporation Of India Limited vs Nct Delhi on 12 March, 2019
ITEM NO.14 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
CIVIL APPEAL Diary No(s). 48007/2018
CONTAINER CORPORATION OF INDIA LIMITED Petitioner(s)
VERSUS
NCT DELHI & ORS. Respondent(s)
(FOR ADMISSION and IA No.38534/2019-EX-PARTE STAY and IA
No.38533/2019-CONDONATION OF DELAY IN REFILING)
Date : 12-03-2019 This petition was called on for hearing today.
For Petitioner(s) Ms.Snidha Mehra,Adv.
Mr. Sumit Teterrwal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in re-filing the petition is condoned.
Registry to proceed further.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.03.13 10:04:43 IST Reason: