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Supreme Court - Daily Orders

Container Corporation Of India Limited vs Nct Delhi on 12 March, 2019

      ITEM NO.14                         REGISTRAR COURT. 2                SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR RAJESH KUMAR GOEL

      CIVIL APPEAL Diary No(s). 48007/2018

      CONTAINER CORPORATION OF INDIA LIMITED                             Petitioner(s)

                                                    VERSUS

      NCT DELHI & ORS.                                                   Respondent(s)

      (FOR ADMISSION and IA No.38534/2019-EX-PARTE STAY and IA
      No.38533/2019-CONDONATION OF DELAY IN REFILING)

      Date : 12-03-2019 This petition was called on for hearing today.



      For Petitioner(s)                  Ms.Snidha Mehra,Adv.
                                         Mr. Sumit Teterrwal, AOR

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in re-filing the petition is condoned.

Registry to proceed further.

RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.03.13 10:04:43 IST Reason: