Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Bihar - Subsection Section 52(2)(x) in The Bihar Agricultural Produce Markets Act, 1960 (x)the prohibition of brokers from acting on behalf of both the buyer and the seller of agricultural produce in any transaction;