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Chattisgarh High Court

Latel Ram And Ors vs State 29 Crmp/57/2019 Smt. Karuna Devi ... on 9 May, 2019

                                HIGH COURT OF CHHATTISGARH, BILASPUR
                                                  CRA No. 308 of 2000
                                            Latel Ram And Ors. Versus State

                                                      CRMP/57/2019,




09.05.2019

None for the appellants.

Mr. Ashutosh Pandey, Panel Lawyer for the State. Fix this case for consideration of I.A. No.1 in due course.

Sd/-

(Sharad Kumar Gupta) Judge PARUL