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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of West Bengal - Subsection

Section 98(2)(a) in The West Bengal Correctional Services Act, 1992

(a)foster co-operation of the prisoners with the administrative authority of the correctional home and a spirit of friendliness amongst the prisoners of different correctional homes as well as a disciplined life amongst the prisoners;