Madhya Pradesh High Court
Smt.Madhu Nagar vs Mahesh Kumar Nagar Judgement Given By: ... on 3 February, 2014
F.A.No.372/2008 Smt. Madhu Nagar Vs. Shri Mahesh Kumar Nagar 03/02/2014
Appeal is already admitted for hearing. None appears for the parties. None appeared on the last date also. Accordingly, I.A.No.7003/2008 is dismissed. (Raj endra Menon) (Anil Sharma) Judge Judge nd