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Madhya Pradesh High Court

Smt.Madhu Nagar vs Mahesh Kumar Nagar Judgement Given By: ... on 3 February, 2014

F.A.No.372/2008

Smt. Madhu Nagar Vs. Shri Mahesh Kumar Nagar

03/02/2014

Appeal is already admitted for hearing. None appears for the parties. None appeared on the last date also. Accordingly, I.A.No.7003/2008 is dismissed. (Raj endra Menon) (Anil Sharma) Judge Judge nd