Bombay High Court
Prashant S/O Narayan Ghate & 5 Ors vs State Of Mah. Thru P.S.O. Katol on 1 December, 2020
Author: Vinay Joshi
Bench: V. G. Joshi
1 207 apeal 320.2007
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPEAL NO. 320 OF 2007
Prashant s/o Narayan Ghate and ors.
..vs..
State of Maharashtra
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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None present for appellant.
Shri S.D. Sirpurkar, A.P.P. for respondent-State.
CORAM : VINAY JOSHI, J.
DATED : 01/12/2020 None present for appellant.
Stand over to 08.12.2020 JUDGE Trupti ::: Uploaded on - 01/12/2020 ::: Downloaded on - 02/12/2020 05:17:58 :::