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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(d) in The Orissa Boiler Operation Engineers' Rules, 2000

(d)[] [Renumbered vide Orissa Gazette Extraordinary 1827 dated 28.11.2003.] "Boiler Operation Engineer" means a person granted with a certificate of proficiency as boiler operation engineer of the class mentioned in these rules;