Section 146(c) in Police Regulations, Calcutta, 1968
(c)Bureaux to which slips are to be sent for search. - The finger print slips shall be sent (1) to the West Bengal Bureau, (2) to the Bureau of the State in which the persons arc suspected to be residents, and (3) to the Bureau or Bureaux of the State or States in which they are suspected to commit crime.
