Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Control of Organised Crime Act, 2001

(1)When trying any offence punishable under this Act, a Special Court may also try any other offence with which the accused may, under the Code be charged at the same trial, if the offence is connected with such other offence.