Supreme Court - Daily Orders
M/S B.R.Petro Chem P.Ltd. vs Commercial Tax Officer &Amp Ors. on 7 February, 2014
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ITEM NO.26 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........../2014
CC 1550-1552/2014
(From the judgement and order dated 25/02/2013 in WA No.1867/2010,
WA No.1868/2010WA No.1869/2010 of The HIGH COURT OF MADRAS)
M/S B.R.PETRO CHEM P.LTD. Petitioner(s)
VERSUS
COMMERCIAL TAX OFFICER & ORS. Respondent(s)
WITH I.A.1 (C/delay in filing SLP and office report)
WITH S.L.P.(C)...CC NOS. 1609-1611 and 1682-1684 of 2014
WITH I.A.1 (C/delay in filing SLP and office report)
Date: 07/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Ms. V.S. Lakshmi,Adv.
Mr. A. Venayagam Balan,Adv.(Not present)
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)Nos.35390-35392 of 2013.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |