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[Cites 0, Cited by 0] [Section 129A] [Entire Act]

State of Chattisgarh - Subsection

Section 129A(a) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(a)"Gram Sabha" means a body consisting of persons whose names are included in the electoral rolls relating to the area of a Panchayat at the village level, or part thereof, for which it is constituted.