Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 39 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 39. The candidates shall affix their latest photographs in passport size alongwith their applications which must be attested by a Gazetted Officer.
