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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(iv) in Chennai City Police Act, 1888

(iv)[Omitted] [Omitted by section 2 of the Chennai City Police (Amendment) Act, 1940 (Tamil Nadu Act VII of 1940). This Act was permanently re-enacted by section 2 of, and the First Schedule to the Tamil Nadu Re-enacting and Repealing (No. 2) Act, 1948 (Tamil Nadu Act VII of 1948).].