Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(a) in Transhipment of Cargo to Nepal under Electronic Cargo Tracking System Regulations, 2019 (a)ensure that the cargo is sealed securely with the ECTS seals and related information is entered into the associated web-application;