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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(4) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(4)Abadi sites (except building, whether situated in abadi or outside it, and land appurtenant thereto).