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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2)(iv) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(iv)the number of workmen recruited or employed as migrant workmen in the establishment, shall not on any day, exceed the maximum number as specified in condition (iii);