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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(4) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

(4)The Director shall not accord or refuse approval under sub-section (1) of section 4 of the Act, unless an opportunity of being heard has been afforded to the official concerned or the managing committee as the may be.