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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(7)(a) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(a)The Council shall meet regularly, at such time and place as the Chairperson thinks fit, but three months shall not intervene between its last and the next meeting;