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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Goa - Subsection

Section 39(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)One of the sealed, packets from the proof read question papers in each subject shall be selected and be handed over to the confidential printer by the Secretary for printing the question papers.