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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(1)(e) in The M.P. Panchayat Nirvachan Niyam, 1995

(e)it does not bear any mark which it should have borne under the provisions of sub-rule (3) of Rule 60; or