Madhya Pradesh High Court
Jitendra vs Sadiya on 11 August, 2021
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
THE HIGH COURT OF MADHYA PRADESH
MA No.1803/2021
Indore, Dated: 11/08/2021
Appellant through the counsel.
Heard on the question of admission.
Let notice be issued to the respondents on payment of process fee
within one week returnable within six week.
In the meantime, record be requisitioned.
(Subodh Abhyankar) Judge krjoshi Digitally signed by KHEMRAJ JOSHI Date: 2021.08.11 17:19:51 +05'30'