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Madhya Pradesh High Court

Jitendra vs Sadiya on 11 August, 2021

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

               THE HIGH COURT OF MADHYA PRADESH
                                    MA No.1803/2021
      Indore, Dated: 11/08/2021
             Appellant through the counsel.

             Heard on the question of admission.

             Let notice be issued to the respondents on payment of process fee

within one week returnable within six week.

In the meantime, record be requisitioned.

(Subodh Abhyankar) Judge krjoshi Digitally signed by KHEMRAJ JOSHI Date: 2021.08.11 17:19:51 +05'30'