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Madhya Pradesh High Court

Middle India Radhasoami Charitable ... vs Hare Singh on 12 January, 2026

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 CONC-2294-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2294 of 2019 (MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY DAYAL BAGH AGRA Vs HARE SINGH AND OTHERS ) Dated : 12-01-2026 Shri Manoj Sharma Sr. Advocate with Shri Quazi Fakhruddin - Advocate for the petitioner.

As prayed by learned counsel for the petitioner, list on 19.01.2026.

(DWARKA DHISH BANSAL) JUDGE SN Signature Not Verified Signed by: SATTYENDAR NAGDEVE Signing time: 13-01-2026 11:04:39