Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act] State of Arunachal Pradesh - Subsection Section 258(2)(d) in Arunachal Pradesh Municipal Act, 2007 (d)the Form in which the annual statement of accounts shall be prepared by the State Commission under sub-section (1) of section 245;