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Allahabad High Court

Shubham Gupta vs M. Narendra Posted As ... on 19 October, 2019

Author: Karunesh Singh Pawar

Bench: Karunesh Singh Pawar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- CONTEMPT No. - 1344 of 2014
 

 
Applicant :- Shubham Gupta
 
Opposite Party :- M. Narendra Posted As Chairman/M.D.Indian Overseas Bank&Ors.
 
Counsel for Applicant :- B.K. Singh
 
Counsel for Opposite Party :- Vinay Shanker
 

 
Hon'ble Karunesh Singh Pawar,J.
 

List is being revised.

None appears for the applicant to press this petition.

Perused the record, it appears that due to efflux of time the petition has become infructuous.

Accordingly, the contempt petition is dismissed as infructuous.

However, in case, the applicant feels that cause still survives he can move recall application within 30 days from today.

Order Date :- 19.10.2019 Shubhankar