Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in Atomic Minerals Concession Rules, 2016

(4)The annual compensation referred to in Sub-rule (1) shall be payable on or before such date as may be specified by the State Government in this behalf.