Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 2 in Andhra Pradesh Conferment of Pattadari Rights on Shikmidars Rules, 1964 2. (2)Words and expressions used in these rule but not defined herein shall have the same meaning assigned to them in the Act.
