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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(3)(c) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(c)potential of the programme and courses to be offered which are not only of conventional nature but also in tune with the contemporary requirements of emerging branches of learning and relevant to various development sectors and to the society in general;