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[Cites 0, Cited by 0] [Section 238] [Entire Act]

State of Punjab - Subsection

Section 238(7) in Punjab Jail Manual, 1996

(7)The Superintendent of a jail other than a Headquarters Jail shall refer every case for the grant of good conduct stripes to the Superintendent of the Headquarters Jail of the circle to which his jail belongs, who will make such award as he considers suitable.