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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in Punjab Urban Planning and Development Authority (Building) Rules, 1996

(2)Notwithstanding the provisions of sub-rule (1), the width of the courtyard shall not be less than half the mean height of the abutting building or enclosing walls.