Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Maharashtra - Subsection Section 39(h) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (h)the institution of pension or provident fund or insurance scheme, or all or any one or more of them, for the benefit of employees of the University;
