Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(r) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (r)"notification" means a notification published in the Government Gazette and the expression "notify" or "notified" shall be construed accordingly ;
