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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in Rajasthan Schools (Regulation of Fee) Act, 2016

(3)The person who repeatedly contravenes the provision of this Act. or the rules made thereunder shall be ineligible for holding official post in any management or school, as the case may be.