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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(4) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(4)Synthetic material having the following criteria shall be used for deck coverings:-
(i)Non-fibrous material which allows drainage and will not remain wet or retain moisture;
(ii)Inert material, which will not support bacterial or fungal growth;
(iii)Durable;
(iv)Cleanable; and
(v)Provides a slip-resistant finish.