Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89D] [Entire Act] State of Gujarat - Subsection Section 89D(4) in The Registration (Gujarat Amendment) Act, 2018 (4)Any rescission or modification so made by the State Legislature shall be published in ihe Oficial Gazene and shall thereupon take effect.
