Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Meghalaya - Subsection

Section 110(1)(h) in The Meghalaya Police Act, 2010

(h)knowingly and willfully causing damage to an essential service, in order to cause general panic among the public;