Supreme Court - Daily Orders
Enquiry Officer Forest Range Officer vs Md. Saheb on 18 November, 2016
Bench: A.K. Sikri, Abhay Manohar Sapre
ITEM NO.39 COURT NO.8 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP
18461/2016
(Arising out of impugned final judgment and order dated 21/03/2016
in CRR No. 785/2014 passed by the High Court Of Calcutta)
ENQUIRY OFFICER FOREST RANGE OFFICER Petitioner(s)
VERSUS
MD. SAHEB Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 18/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Mrinal Kanti Mandal, Adv.
Mr. Parijat Sinha,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application(s), if any, shall be disposed of accordingly.
(Ashwani Thakur) (Mala Kumari Sharma) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.11.21 11:35:07 IST Reason: