Madhya Pradesh High Court
Halke Yadav vs The State Of Madhya Pradesh on 8 November, 2021
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 MCRC-51558-2021 The High Court Of Madhya Pradesh MCRC No. 51558 of 2021 (HALKE YADAV Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 08-11-2021 List along with Cr.R No. 156/2021 in the week commencing 15/11/2021.
(VIVEK AGARWAL) JUDGE tarun Signature Not Verified SAN Digitally signed by TARUN KUMAR SALUNKE Date: 2021.11.09 09:38:35 IST