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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(2)If the number of contesting candidates is more than the number of vacancies to be filled up in a segment, then, the Returning Officer shall arrange for a poll to be taken for that segment.