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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in The Cine-Workers Welfare Fund Act, 1981

(c)to sanction any money in aid of any scheme for the welfare of the Cine-Workers [, including family welfare, family planning, education and services] which is approved by the Central Government;